Calcutta High Court (Appellete Side)
Ia No.: Cran 1 Of 2020 [Old No.: C.R.A.N. ... vs In Re:- An Application Under Section ... on 7 September, 2021
07.09.2021 Court No.30 rpan/ 33 IA No.: CRAN 1 of 2020 [Old No.: C.R.A.N. 4606 of 2020] and In Re:- An application under section 389(1) of the Code of Criminal Procedure;
with IA No.: CRAN 2 of 2020 [Old No.: C.R.A.N. 4607 of 2020] and In Re:- An application for urgent hearing;
in C.R.A. No.669 of 2019 And In Re : Dilip Pal .... Petitioner/Appellant Mr. Milan Mukherjee, Mr. Rahul Ganguly ... for the Petitioner/Appellant. Mr. Madhusudan Sur, Mr. Manoranjan Mahata ... for the State.
Heard Mr. Mukherjee, learned senior advocate appearing for the appellant and Mr. Sur, learned Additional Public Prosecutor appearing for the State.
List this matter for further consideration on 1st October, 2021.
(Rabindranath Samanta, J.) (Tapabrata Chakraborty, J.)