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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in Assam Industrial Infrastructure Development Corporation Act, 1990

(1)There shall be established by the State Government by notification a corporation by the name of the Assam Industrial Infrastructure Development Corporation for the purpose of securing and assisting in the rapid and orderly establishment and organization of Industries in Industrial areas, industrial estate, growth centers, and in establishment of commercial estates for growth of industries in the State of Assam.