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State of Assam - Section

Section 94 in Instructions Relating to Liquor

94. Inspection of ganja golas.

- The ganja warehouses at sadar and sub-divisional headquarters must be inspected by the District Collector once a year, and by the Superintendent of Excise at least once every half year. Sub-divisional Officers are required to inspect the golas under them every half year. The date of each inspection should be noted in column of remarks in the Register in Form No. 7 of Schedule XXXI (S.V-Miscellaneous). A complete report of the remarks by the District Collector should be submitted to the Excise Commissioner in the 1st week of April each year. Copies of inspection reports by Sub-divisional Officers and Superintendents of Excise should he submitted to the District Collector, those of the sub-divisional ganja golas made by the Superintendents of Excise being forwarded by the Sub- divisional Officer to the District Collector with his remarks.