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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(ii) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(ii)will not create any post in the Institute except with the prior approval of the State Government or except in accordance with any general or special order of the State Government.