Section 7 in Indian Medicine Central Council (Election) Rules, 1975
7. [ Fixation of dates of various stages of elections. [Substituted by Notification No. G.S.R.714)E), dated 27.7.2018.]
- The Returning Officer shall appoint and shall notify in the official Gazette and in such other manner as he thinks fit, the time, date and place for-(a)the receipt of the nomination papers and their scrutiny;(b)the mode of election and the venue of polling booth;(c)the poll; and(d)the scrutiny and counting of votes.]
