Bombay High Court
Sanjay Soya Pvt Ltd vs Shreeram Kisanlal Pardeshi Trading As ... on 6 November, 2020
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 10.IAL-3599-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO.3599 OF 2020
IN
COMMERCIAL IP SUIT (L) NO.3594 OF 2020
WITH
LEAVE PETITION (L) NO.3600 OF 2020
Sanjay Soya Private Limited ....Applicant/Plaintiff
V/s.
Shreeram Kisanlal Pardhesi ....Defendant
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Ms. Janhvi Chadha a/w. Mr. Minesh Andharia and Mr. Jay Shah i/b. Krishna
& Saurastri Associates LLP for applicant/plaintiff.
Mr. Alankar Kirpekar a/w. Mr. Chandrakant Sakpal i/b. Chandrakant and
Associates for defendants.
Mr. N. A. Bandodkar, 2nd Asstt. to Court Receiver present.
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CORAM : K.R.SHRIRAM, J.
DATED : 6th NOVEMBER 2020 P.C. :
As last chance, stand over to 23rd November 2020.
(K.R. SHRIRAM, J.) Digitally signed by Gauri A. Gauri A. Gaekwad Gaekwad Date:
2020.11.07 11:59:52 +0530 Gauri Gaekwad