Madhya Pradesh High Court
Madarsa Ambar Public Manpur Jwalapur ... vs The State Of Madhya Pradesh on 20 October, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 23169 of 2023 (MADARSA AMBAR PUBLIC MANPUR JWALAPUR WARD NO. 16 GANDHI NAGAR COLONY SHEOPUR DISTT. SHEOPUR(DIES NO. AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-10-2023 List along with W.P.No.23155/2023.
(MILIND RAMESH PHADKE) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 20-10-2023 06:11:41 PM