Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(6) in The Mineral (Non-exclusive Reconnaissance Permits) Rules, 2015 (6)An online acknowledgement shall be provided to the applicant on submission of an application under the provisions of sub-rule (5).
