Himachal Pradesh High Court
M/S Swati Storewel Pvt. Ltd. vs . National Research Develop. on 11 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
M/s Swati Storewel Pvt. Ltd. vs. National Research Develop.
Corp. & Ors.
.
RFA No. 281 of 2005.
11.09.2023 Present: Mr. Suneel Awasthy, Advoate, for the appellant.
Mr. Rajiv Jiwan, Sr. Advocate, with Mr. Prashant Sharma, Advocate, for respondent No.1.
of Respondent No.2 is ex-parte.
Respondent No. 3(a) is stated to have been served, but none has put in appearance on his behalf, rt hence, is proceeded against ex-parte.
Service is complete. List for hearing on 16 th October, 2023.
(Satyen Vaidya) Judge 11th September, 2023. (jai) ::: Downloaded on - 11/09/2023 20:36:31 :::CIS