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Himachal Pradesh High Court

M/S Swati Storewel Pvt. Ltd. vs . National Research Develop. on 11 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

M/s Swati Storewel Pvt. Ltd. vs. National Research Develop.

Corp. & Ors.

.

RFA No. 281 of 2005.

11.09.2023 Present: Mr. Suneel Awasthy, Advoate, for the appellant.

Mr. Rajiv Jiwan, Sr. Advocate, with Mr. Prashant Sharma, Advocate, for respondent No.1.

of Respondent No.2 is ex-parte.

Respondent No. 3(a) is stated to have been served, but none has put in appearance on his behalf, rt hence, is proceeded against ex-parte.

Service is complete. List for hearing on 16 th October, 2023.

(Satyen Vaidya) Judge 11th September, 2023. (jai) ::: Downloaded on - 11/09/2023 20:36:31 :::CIS