Andhra Pradesh High Court - Amravati
K Rana Prathap Simha vs K Sankar Reddy on 9 October, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
C.R.P.No.2632 of 2025
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE 09.10.2025 NV, J I.A.No.1 of 2025 Heard learned counsel for the petitioner. For the reasons stated in the accompanying affidavit, there shall be stay of all further proceedings in O.S.No.22/2019 on the file of VII Additional District Judge, Kadapa if the Court below not proceeded for hearing. If the Court below already heard the matter, not to deliver the judgment and decree till the next date of hearing.
C.R.P.No.2632 of 2025
Learned counsel for the petitioner is permitted to take out personal notice by RPAD on respondents and file proof of service.
List the matter on 23.10.2025.
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