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State of Uttar Pradesh - Section

Section 22 in The U.P. Scheduled Commodities Distribution Order, 1990

22. Conditions to be observed by the agent.

- The agent shall observe such conditions as the State Government or the Collector may by an order, in writing, direct from time to time, in respect of opening of shop, maintenance of stocks, supply and distribution of Scheduled Commodities, maintenance of accounts, keeping of the accounts, filing returns and issue of receipts to identity card holder and other matters.