Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(6) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (6)Panchayat employee may place deposits, in, and purchase debentures and bonds of, institutions and Companies who float such bonds and debentures for public offer.
