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State of Sikkim - Section

Section 14 in Sikkim Interpretation and General Clauses Act, 1977

14. Day to be taken pro, rata.

- Where by any Sikkim law any duty of customs or excise or in the nature thereof, is leviable on a given quantity by weight, measure or value of any goods or merchandise, then a like duty is leviable according to the same rate on any greater or less quantity.