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[Cites 0, Cited by 0] [Section 73A(7)] [Section 73A] [Entire Act]

State of Maharashtra - Subsection

Section 73A(7)(c) in Maharashtra Factories Rules, 1963

(c)Each sample disc cut under clause (b), shall be suitably marked for identification showing date of cutting and part of the gas-holder from which it is cut. Such samples shall be kept readily available for inspection until such time as similar discs are again cut at the next inspection.