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Union of India - Section

Section 12 in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

12. Head of the Railway Administration to offer remarks on the suggestions made in the report of Commissioner of Railway Safety.

- Whenever the report of the Commissioner of Railway Safety points to the necessity for or suggests a change in any of the rules or in the system of working of the railway, the Head of the Railway Administration concerned shall, intimate the action which has been taken, or which it proposes to take, to prevent a recurrence of similar accidents, to the Chief Commissioner of Railway Safety with copy to the Commissioner of Railway Safety.