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[Cites 0, Cited by 0] [Section 1238(4)] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(4)(ii) in Police Regulations, Bengal , 1943

(ii)The bills of the Court, Armed, Detective Department and District Intelligence Branch Inspectors shall be checked by a gazetted officer at headquarters with their personal diaries and a certificate shall be recorded on the bills as to their correctness.