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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(7) in Agriculture University, Jobner Act, 2013

(7)There shall be a Director Students' Welfare, who shall have the following duties: -
(a)to make arrangements and supervise management of students' hostel, cafeteria and mess;
(b)to plan and organize students' extra-curricular activities such as sports, cultural and other recreational activities of the University ;
(c)to plan and direct the programmes of students' advisement and counselling and to enlist the cooperation of prospective employers and employment agencies to assist in the placement of students of the University and to promote discipline amongst the students of the University ;
(d)to supervise and control medical and health services and other welfare measures in the University; and
(e)to make arrangements for scholarships, stipends, part-time employment and travel facilities for the study tour of the students.