Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 526] [Entire Act] State of Punjab - Subsection Section 526(9) in Punjab Jail Manual, 1996 (9)The same procedure shall be followed in distribution and eating at the other meals. The cooks who were employed for distributing the food when bathing parade was in progress shall at some convenient time be taken to wash themselves.
