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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(1)All Eligible Service Providers engaged in providing, directly or indirectly, Intelligent Network services shall ensure that there shall be no deterioration in the Quality of Service standards applicable to the underlying bearer network.