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Kerala High Court

State Of Kerala vs Beena Lovely W/O. Lovely Thomas (Died) on 27 September, 2007

Author: Kurian Joseph

Bench: Kurian Joseph, Harun-Ul-Rashid

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

LA App No. 603 of 2003()


1. STATE OF KERALA
                      ...  Petitioner

                        Vs



1. BEENA LOVELY W/O. LOVELY THOMAS (DIED)
                       ...       Respondent

2. DEEPTHI SIBY, W/O. SIBY OF DO. DO.

3. DHANU TOMY W/O. TOMY, DO.DO.

4. DHAYA SOJI W/O. SOJI, DO.DO.

5. DIBU MAICHAEL W/O. MAICHAEL, DO.DO.

6. DEVU LOVELY D/O. LOVELY THOMAS, DO.DO.

7. DEEPAK LOVELY, S/O. LOVELY THOMAS,

                For Petitioner  :GOVERNMENT PLEADER

                For Respondent  :SRI.JOSEPH J.THAYAMKERIL

The Hon'ble MR. Justice KURIAN JOSEPH
The Hon'ble MR. Justice HARUN-UL-RASHID

 Dated :27/09/2007

 O R D E R
        KURIAN JOSEPH & HARUN-UL-RASHID, JJ.
            -----------------------------------------
                    L.A.A.No.603 of 2003
            -----------------------------------------
       Dated this the 27th day of September, 2007

                          JUDGMENT

Kurian Joseph,J.

This appeal is filed against the judgment and decree in L.A.R.No.134/1998 on the file of the Sub Court, Kottayam. In view of the judgment in L.A.A.No.1164/2002 this appeal is dismissed.

(KURIAN JOSEPH, JUDGE) (HARUN-UL-RASHID, JUDGE) ahg.

KURIAN JOSEPH & HARUN-UL-RASHID, JJ.

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L.A.A.No.603 of 2003

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JUDGMENT 27th September, 2007