Kerala High Court
State Of Kerala vs Beena Lovely W/O. Lovely Thomas (Died) on 27 September, 2007
Author: Kurian Joseph
Bench: Kurian Joseph, Harun-Ul-Rashid
IN THE HIGH COURT OF KERALA AT ERNAKULAM
LA App No. 603 of 2003()
1. STATE OF KERALA
... Petitioner
Vs
1. BEENA LOVELY W/O. LOVELY THOMAS (DIED)
... Respondent
2. DEEPTHI SIBY, W/O. SIBY OF DO. DO.
3. DHANU TOMY W/O. TOMY, DO.DO.
4. DHAYA SOJI W/O. SOJI, DO.DO.
5. DIBU MAICHAEL W/O. MAICHAEL, DO.DO.
6. DEVU LOVELY D/O. LOVELY THOMAS, DO.DO.
7. DEEPAK LOVELY, S/O. LOVELY THOMAS,
For Petitioner :GOVERNMENT PLEADER
For Respondent :SRI.JOSEPH J.THAYAMKERIL
The Hon'ble MR. Justice KURIAN JOSEPH
The Hon'ble MR. Justice HARUN-UL-RASHID
Dated :27/09/2007
O R D E R
KURIAN JOSEPH & HARUN-UL-RASHID, JJ.
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L.A.A.No.603 of 2003
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Dated this the 27th day of September, 2007
JUDGMENT
Kurian Joseph,J.
This appeal is filed against the judgment and decree in L.A.R.No.134/1998 on the file of the Sub Court, Kottayam. In view of the judgment in L.A.A.No.1164/2002 this appeal is dismissed.
(KURIAN JOSEPH, JUDGE) (HARUN-UL-RASHID, JUDGE) ahg.
KURIAN JOSEPH & HARUN-UL-RASHID, JJ.
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L.A.A.No.603 of 2003----------------------------
JUDGMENT 27th September, 2007