Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(2)(l) in The Electricity Act, 2003

(l)the procedure to be prescribed by the Central Government under the proviso to sub-section (2) of section 90;