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Calcutta High Court

Bipradas Pal Choudhury And On His Death ... vs Monorama Debi Widow Of Brajendra Nath ... on 28 August, 1917

Equivalent citations: 47IND. CAS.49

JUDGMENT

1. We see no reason to differ from Mr. Justice Teunon in the view that he has taken of the rights of the parties in these cases. The appeals are, therefore, dismissed with costs.