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[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1A)(vii) in The Kerala Money-Lenders Act, 1958

(vii)a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings)Act, 1980 (Central Act 40 of 1980);