Patna High Court - Orders
Santosh Tiwary @ Ghurahu Tiwary vs State Of Bihar on 28 November, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.44500 of 2008
SANTOSH TIWARY @ GHURAHU TIWARY
Versus
STATE OF BIHAR
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03/ 28.11.2008Call for the case diary of Buxar (M) P.S. Case No. 36 of 2008 from the court of Shri Sanjay Kumar Sanjay, Judicial Magistrate 1st Class, Buxar in order to verify as to whether the articles, which have been seized from the custody of the petitioner, were the subject matter of the dacoity committed in Sanghmitra Express and put up after receipt of the same.
Arjun/ (V.N. Sinha, J.)