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Supreme Court - Daily Orders

Rajesh R. Nair vs Meera Babu on 24 November, 2014

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.27                                  COURT NO.12                  SECTION XIA

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for    Special    Leave   to   Appeal    (C)......CC   No(s).
  18653/2014

  (Arising out of impugned final judgment and order dated 04/12/2013
  in MA No. 174/2013 passed by the High Court of Kerala at
  Ernakulam)

  RAJESH R. NAIR                                                           Petitioner(s)

                                                     VERSUS

  MEERA BABU                                                               Respondent(s)


  (with appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP and office report)


  Date : 24/11/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                    Mr.   Basant R., Sr. Adv.
                                       Mr.   Raghenth Basant, Adv.
                                       Mr.   Hardeep Singh, Adv.
                                       Ms.   Aditi Mishra, Adv.
                                       For   Ms. Liz Mathew, AOR

  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(R.NATARAJAN) (SNEH LATA SHARMA) Signature Not Verified Digitally signed by Court Master Court Master Meenakshi Kohli Date: 2014.11.24 16:54:16 IST Reason: