Supreme Court - Daily Orders
Rajesh R. Nair vs Meera Babu on 24 November, 2014
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.27 COURT NO.12 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18653/2014
(Arising out of impugned final judgment and order dated 04/12/2013
in MA No. 174/2013 passed by the High Court of Kerala at
Ernakulam)
RAJESH R. NAIR Petitioner(s)
VERSUS
MEERA BABU Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 24/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Basant R., Sr. Adv.
Mr. Raghenth Basant, Adv.
Mr. Hardeep Singh, Adv.
Ms. Aditi Mishra, Adv.
For Ms. Liz Mathew, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA) Signature Not Verified Digitally signed by Court Master Court Master Meenakshi Kohli Date: 2014.11.24 16:54:16 IST Reason: