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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(7)(iv) in Tamil Nadu Pawnbrokers Rules, 1943

(iv)The auctioneer shall also send a copy of the printed catalogue by registered post of the pawner at least a week before the date fixed for the sale.