Calcutta High Court (Appellete Side)
Nagendra Chandra Mondal & Ors vs Union Of India & Anr on 30 June, 2015
Author: Nishita Mhatre
Bench: Nishita Mhatre
30.06.15
Item No.45
Ct. No.17
AB
W.P.C.T. 386 of 2007
+
C.A.N. 1196 of 2012
In the matter of : Nagendra Chandra Mondal & Ors.
- versus -
Union of India & Anr.
Mr. Gopal Chandra Ghosh
........ for the Petitioners
Considering the report of the
Assistant Registrar - VIII, the leave is
granted to the learned Advocate for the
Petitioner to reconstruct CAN 3969 of
2009 and to file the same in Court.
The reconstruction of the
application be done by Friday 3rd July,
2015. A copy of the reconstructed
application shall be served on the
respondents.
Place the application under the heading "Application" on 17th July, 2015.
(Nishita Mhatre,J.) (Asha Arora,J)