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State of Rajasthan - Section

Section 1 in The Rajasthan Municipal (New Pay Scales) Rules, 1975

1. Short title & Commencement.

(1)These rules may be called the Rajasthan Municipal Service (New Pay Scales) Rules, 1975.
(2)These Rules shall come into force after one month from the date of their publication in the Official Gazette and shall apply to all the officers of Rajasthan Municipal Service w.e.f. [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] and on such conditions as laid down or as may be laid down from time to time by the Government.