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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

27.

Blending or reduction of plain spirit may be permitted in the store vats, provided the blending or reduction is done in the presence of the Excise Officer and under his supervision. Blending or reduction of any other essential ingredient of a high quantity may be done at the time of issue in the special issue room as hereafter provided. Essence used for blending or water used for reduction must be pure; and the licensee shall comply with the directions of the Commissioner issued in respect of .maintaining the quality of essential ingredients including water or any other material used for the purpose.