Madhya Pradesh High Court
Ramkrishna vs Land Acquisition Officer Evm ... on 19 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 1053 of 2023 (RAMKRISHNA Vs LAND ACQUISITION OFFICER EVM ANUVIBHAGIYA ADHIKARI (RAJASV) AND OTHERS) Dated : 19-09-2023 Shri Kunjilal Harda - Advocate for the appellant.
Heard on I.A. No.4713/2023 which is an application under Section 5 of the Limitation Act.
For the reasons stated in the application, the same stands allowed. List alognwith FA Nos. 1052/23, 1051/2023, 896/2023, 846/2023 and 845/2023 tomorrow i.e. on 20.09.2023.
(SUBODH ABHYANKAR) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 20-09-2023 12:02:10