Allahabad High Court
Harmaya vs State Of U.P. And Others on 24 April, 2023
Author: Alok Mathur
Bench: Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 23930 of 2001 Petitioner :- Harmaya Respondent :- State of U.P. and Others Counsel for Petitioner :- K.R. Sirohi,Sohan Lal Yadav Counsel for Respondent :- C.S.C. Hon'ble Alok Mathur,J.
1. List revised.
2. No one appears for the petitioner to press the petition though learned Standing counsel is present for the respondents.
3. The matter pertains to the year 2001. It seems that the petitioner is not interested in pursuing the case.
4.The petition is accordingly dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 24.4.2023 (Alok Mathur, J.) RKM.