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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)the matters relating to the duties, supervision and control of the Corporation Officers and servants referred to in clause (a) of subsection (6) of Section 117;