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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1)(e) in The Registration Act, 1908

(e)notices given under section 74 or section 76 of the Bombay Land Revenue Code, 1879, or relinquishment of occupancy by occupants, or of alienated land by holders of such land.