Madhya Pradesh High Court
Ramdas Agrawal vs Gramin Subhash Shiksha Utthan Samiti on 2 November, 2016
SA-1235-2016 (RAMDASAGRA WAL Vs GRAMIN SUBHASH SHIKSHA UTTHAN SAMITI) 02- 1 1 -20 1 6 Shri MK. Agrawal, Advocate for the appellant. Record of the trial Court be called for. Case be listed after two weeks. (SMT. ANJULI PALO) JUDGE pn