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State of Jammu-Kashmir - Section

Section 167 in Jammu and Kashmir Co-Operative Societies Act, 1989

167. Prohibit ion against the use of the word "co-operative.

" - No person other than a co-operative society shall trade or carry on business under any name or title of which the word "Co-operative" or its equivalent in any Indian language is part:Provided that nothing in this section shall apply to the use by any person or his successor-in-interest of any name or title under which he carried on business at the date on which the Jammu and Kashmir Co-operative Societies Act, 1960, came into operation.