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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Assam - Subsection

Section 78(1) in The Assam Co-operative Societies Rules, 1953

(1)The accounts of a liquidated society shall be audited once a year in the same manner as those of other societies according to the Act and the rules and this audit shall be completed within the six months at the latest.