Bombay High Court
Ravi Bhattad Director Of Bhattad ... vs Union Of India And Ors on 3 April, 2019
Author: Bharati H. Dangre
Bench: Ranjit More, Bharati H. Dangre
503-wp-1-2019-connected matter
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 1 OF 2019
WITH
CRIMINAL APPLICATION NO.187 OF 2019
IN
CRIMINAL WRIT PETITION NO. 1 OF 2019
Ravi Bhattad
Director Of Bhattad Industries Pvt Ltd
And Bhattad Marketing And
Distribution Ltd ...Petitioner
Versus
Union Of India And Ors ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 330 OF 2019
Ajay Pratap Singh And Anr ...Petitioners
Versus
Union Of India And Ors ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 362 OF 2019
Manish Porwal And Anr ...Petitioners
Versus
Union Of India And Ors ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 363 OF 2019
Jagdish Manshukhani . ..Petitioner
Versus
Union Of India And Ors ...Respondents
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WITH
CRIMINAL WRIT PETITION NO. 403 OF 2019
Rajendra Prasad Saraf ...Petitioner
Versus
Union Of India And Ors ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 451 OF 2019
Nitin Ramchandra Jadhav And Ors ...Petitioner
Versus
Union Of India And Ors ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 732 OF 2019
Lunkaran Mahaveer Prasad Kyal
And Anr ...Petitioners
Versus
Union Of India And Ors ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 748 OF 2019
Rishab Agarwal And Ors. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 824 OF 2019
Rakesh Jain Through Director
M/s Shree Ginger Enterprises Ltd
And Ors. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
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WITH
CRIMINAL WRIT PETITION NO. 921 OF 2019
Rahul Jatinder Suri ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 939 OF 2019
Shyam Babu ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 967 OF 2019
Sanjay Kumar Anantprasad And Anr. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 968 OF 2019
Narendra Kumar Agarwal ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1068 OF 2019
Naren Arvin Gedia ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1078 OF 2019
S. Shabirali Himani ...Petitioner
Versus
Union Of India And Ors. ...Respondents
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WITH
CRIMINAL WRIT PETITION NO. 1091 OF 2019
Surya Praksh Agarwal ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1095 OF 2019
Saurabh Khandelwal
Through Director M/s T.I. Industries ...Petitioner
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1120 OF 2019
Firoz M. Nagri Through Partner
Of M/s Evergreen Metal Works And Anr. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1123 OF 2019
Aditya Gupta Through Partner
M/s Jupiter Stampings And Anr. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1130 OF 2019
Dipak Gala S/o Hemraj Gala ...Petitioner
Versus
Union Of India And Ors. ...Respondents
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WITH
CRIMINAL WRIT PETITION NO. 5891 OF 2018
Vickaash Agarwal And Anr. ...Petitioners
Versus
Union Of India And Ors. ...Respondents
----
Mr.A.M. Sachwani for the Petitioner in Writ Petition No.1 of
2019.
Mr.Sujay Kantawala a/w Mr.Brijesh Pathak and Ms.Poorva Patil
for the Petitioner in all Writ Petitions except Writ Petition No.1
of 2019.
Mr.N. Natarajan, Special Public Prosecutor for Respondent.
----
CORAM : RANJIT MORE &
SMT.BHARATI H. DANGRE, JJ.
DATE : 03rd APRIL 2019 P.C.
1. Not on board. Taken on board.
2. Stand over to 18th April 2019. Interim relief, if any, to continue till then.
(SMT.BHARATI H. DANGRE, J.) (RANJIT MORE, J.)
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