Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 31]

Bombay High Court

Ravi Bhattad Director Of Bhattad ... vs Union Of India And Ors on 3 April, 2019

Author: Bharati H. Dangre

Bench: Ranjit More, Bharati H. Dangre

                                          503-wp-1-2019-connected matter




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION

               CRIMINAL WRIT PETITION NO. 1 OF 2019
                              WITH
               CRIMINAL APPLICATION NO.187 OF 2019
                               IN
               CRIMINAL WRIT PETITION NO. 1 OF 2019

 Ravi Bhattad
 Director Of Bhattad Industries Pvt Ltd
 And Bhattad Marketing And
 Distribution Ltd                                  ...Petitioner
       Versus
 Union Of India And Ors                             ...Respondent

                             WITH
             CRIMINAL WRIT PETITION NO. 330 OF 2019

 Ajay Pratap Singh And Anr                         ...Petitioners
       Versus
 Union Of India And Ors                            ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 362 OF 2019

 Manish Porwal And Anr                             ...Petitioners
      Versus
 Union Of India And Ors                            ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 363 OF 2019

 Jagdish Manshukhani .                             ..Petitioner
       Versus
 Union Of India And Ors                            ...Respondents




 Tilak                                                          page 1 of 5



::: Uploaded on - 05/04/2019              ::: Downloaded on - 05/04/2019 22:27:28 :::
                                       503-wp-1-2019-connected matter


                             WITH
             CRIMINAL WRIT PETITION NO. 403 OF 2019

 Rajendra Prasad Saraf                ...Petitioner
      Versus
 Union Of India And Ors               ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 451 OF 2019

 Nitin Ramchandra Jadhav And Ors      ...Petitioner
       Versus
 Union Of India And Ors                ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 732 OF 2019

 Lunkaran Mahaveer Prasad Kyal
 And Anr                              ...Petitioners
      Versus
 Union Of India And Ors               ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 748 OF 2019

 Rishab Agarwal And Ors.              ...Petitioners
      Versus
 Union Of India And Ors.              ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 824 OF 2019

 Rakesh Jain Through Director
 M/s Shree Ginger Enterprises Ltd
 And Ors.                             ...Petitioners
      Versus
 Union Of India And Ors.               ...Respondents




 Tilak                                                      page 2 of 5



::: Uploaded on - 05/04/2019          ::: Downloaded on - 05/04/2019 22:27:28 :::
                                       503-wp-1-2019-connected matter


                             WITH
             CRIMINAL WRIT PETITION NO. 921 OF 2019

 Rahul Jatinder Suri                           ...Petitioner
      Versus
 Union Of India And Ors.                       ...Respondents
                             WITH
             CRIMINAL WRIT PETITION NO. 939 OF 2019

 Shyam Babu                                     ...Petitioner
      Versus
 Union Of India And Ors.                       ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 967 OF 2019

 Sanjay Kumar Anantprasad And Anr.             ...Petitioners
      Versus
 Union Of India And Ors.                       ...Respondents

                             WITH
             CRIMINAL WRIT PETITION NO. 968 OF 2019

 Narendra Kumar Agarwal                        ...Petitioner
      Versus
 Union Of India And Ors.                       ...Respondents

                            WITH
            CRIMINAL WRIT PETITION NO. 1068 OF 2019

 Naren Arvin Gedia                             ...Petitioner
      Versus
 Union Of India And Ors.                       ...Respondents
                            WITH
            CRIMINAL WRIT PETITION NO. 1078 OF 2019

 S. Shabirali Himani                            ...Petitioner
       Versus
 Union Of India And Ors.                       ...Respondents


 Tilak                                                      page 3 of 5



::: Uploaded on - 05/04/2019          ::: Downloaded on - 05/04/2019 22:27:28 :::
                                         503-wp-1-2019-connected matter


                            WITH
            CRIMINAL WRIT PETITION NO. 1091 OF 2019

 Surya Praksh Agarwal                            ...Petitioner
      Versus
 Union Of India And Ors.                         ...Respondents

                            WITH
            CRIMINAL WRIT PETITION NO. 1095 OF 2019


 Saurabh Khandelwal
 Through Director M/s T.I. Industries            ...Petitioner
      Versus
 Union Of India And Ors.                          ...Respondents

                            WITH
            CRIMINAL WRIT PETITION NO. 1120 OF 2019

 Firoz M. Nagri Through Partner
 Of M/s Evergreen Metal Works And Anr.           ...Petitioners
       Versus
 Union Of India And Ors.                         ...Respondents

                            WITH
            CRIMINAL WRIT PETITION NO. 1123 OF 2019

 Aditya Gupta Through Partner
 M/s Jupiter Stampings And Anr.                  ...Petitioners
      Versus
 Union Of India And Ors.                         ...Respondents

                            WITH
            CRIMINAL WRIT PETITION NO. 1130 OF 2019

 Dipak Gala S/o Hemraj Gala                      ...Petitioner
      Versus
 Union Of India And Ors.                         ...Respondents



 Tilak                                                        page 4 of 5



::: Uploaded on - 05/04/2019            ::: Downloaded on - 05/04/2019 22:27:28 :::
                                                   503-wp-1-2019-connected matter




                            WITH
            CRIMINAL WRIT PETITION NO. 5891 OF 2018

 Vickaash Agarwal And Anr.                                 ...Petitioners
      Versus
 Union Of India And Ors.                                   ...Respondents
                            ----
 Mr.A.M. Sachwani for the Petitioner in Writ Petition No.1 of
 2019.

 Mr.Sujay Kantawala a/w Mr.Brijesh Pathak and Ms.Poorva Patil
 for the Petitioner in all Writ Petitions except Writ Petition No.1
 of 2019.

 Mr.N. Natarajan, Special Public Prosecutor for Respondent.
                                      ----
                           CORAM : RANJIT MORE &
                                   SMT.BHARATI H. DANGRE, JJ.

DATE : 03rd APRIL 2019 P.C.

1. Not on board. Taken on board.

2. Stand over to 18th April 2019. Interim relief, if any, to continue till then.




 (SMT.BHARATI H. DANGRE, J.)                         (RANJIT MORE, J.)




 Tilak                                                                  page 5 of 5



::: Uploaded on - 05/04/2019                     ::: Downloaded on - 05/04/2019 22:27:28 :::