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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(xvii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(xvii)'Industrial Policy' means the [Industrial Policy of 1989] [Substituted. for 'Industrial Policy of 1989' by GSR 65/P.A.46/48/Ss. 27, 10A and 30A/Amd(1)/92 dated 29.9.1992.] [or the Industrial Policy, 1996] [Added vide Punjab Government Gazette Legislative Supplement Part III dated 22.5.1997.] notified by the Government of Punjab in the Department of Industries as amended from time to time;