Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(xxiii) in The Rabindra Bharati Act, 1981

(xxiii)to make regulations regarding all other matters which may be or are required to be prescribed or provided for by regulations;