Jammu & Kashmir High Court
Sunita Devi And Ors vs State Of J&K; And Ors on 12 December, 2017
Author: Ramalingam Sudhakar
Bench: Ramalingam Sudhakar
S. No.13
Regular List
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
SWP No. 1666/2015
MP No. 1/2015
Date of order: 12. 12.2017
Sunita Devi and ors. Vs State of J&K and ors.
Coram:
Hon'ble Mr. Justice Ramalingam Sudhakar, Judge
Appearing counsel:
For Petitioner (s) : Mr. P.N.Raina, Sr. Advocate with
Mr. J.A.Hamal, Advocate
For respondent (s) : None
i) Whether to be reported in : Yes/No. Digest/Journal
ii) Whether approved for reporting in Press/Media : Yes/No Adjourned at the request of Mr. J.A.Hamal, learned counsel for the petitioners. List on 27th December, 2017.
(Ramalingam Sudhakar) Judge Jammu:
12.12.2017 Tilak, Secy SWP No. 1666/2015 Page 1 of 1