Section 16(2)(i) in Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(i)admission is to be made on the basis of any entrance test, and procedure for such entrance test has started ; or

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