Orissa High Court
Malaya Ranjan Dash vs State Of Odisha & Others .... Opp. ... on 5 August, 2024
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 28874 of 2023
Malaya Ranjan Dash .... Petitioner
Mr. Asok Mohanty, Sr. Advocate
-versus-
State of Odisha & others .... Opp. Parties
Mr. Rabi Narayan Mishra
Addl. Govt. Advocate
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 05.08.2024
02. 1. This matter is taken up through Hybrid arrangement
(video conferencing/physical mode).
2. Place this matter before any other Bench in which one of us (Mr. Justice Chittaranjan Dash) is not a Member.
Learned counsel for the State submits that expeditiously steps have taken for filing the counter affidavit.
(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Jr. Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 06-Aug-2024 10:27:02