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Orissa High Court

Malaya Ranjan Dash vs State Of Odisha & Others .... Opp. ... on 5 August, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      WP(C) No. 28874 of 2023
                                      Malaya Ranjan Dash                  ....            Petitioner
                                                           Mr. Asok Mohanty, Sr. Advocate
                                                            -versus-
                                      State of Odisha & others       ....      Opp. Parties
                                                                       Mr. Rabi Narayan Mishra
                                                                        Addl. Govt. Advocate

                                                  CORAM:
                                      THE HON'BLE MR. JUSTICE S.K. SAHOO
                      THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                                ORDER
         Order No.                                             05.08.2024

             02.                 1.      This matter is taken up through Hybrid arrangement

(video conferencing/physical mode).

2. Place this matter before any other Bench in which one of us (Mr. Justice Chittaranjan Dash) is not a Member.

Learned counsel for the State submits that expeditiously steps have taken for filing the counter affidavit.

(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Jr. Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 06-Aug-2024 10:27:02