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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(6) in The Gujarat Ayurved University Act, 1965

(6)The Vice-Chancellor shall exercise such other powers as may be prescribed by the [Statutes, Ordinances and Regulations] [Substituted for 'Statutes and Ordinances' by Gujarat No. 30 of 2003, dated 19th September 2003.],