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Union of India - Section

Section 5 in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010

5. Fee. - Every application for registration of warehouse or renewal thereof shall be accompanied with fee by way of bank draft or bankers cheque of any nationalised bank in favour of the Drawing and Disbursing Officer, Warehousing Development and Regulatory Authority payable at New Delhi at the rate as indicated below-Registration/Renewal of registration of warehouse-

(i)State Capital cities Rs. 2.50 per MT
(ii)District Headquarters Rs. 1.50 per MT
(iii)For rural and other areas Re. 1.00 per MT
Subject to a minimum amount of Rs. 7500 for each warehouse.