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State of Assam - Section

Section 30 in Assam Opium Rules

30. Weights and scales.

- Every licensed vendor shall supply himself with accurate scales, of a pattern approved by the Commissioner, and accurate weights of 1/16 of a tola, ⅛ of a tola, ¼ of a tola, ½ of a tola and one tola (of 180 grains English Troy weight), and shall keep the same in good condition. He shall also be bound to weigh, with these weights and scales, any excise opium sold in the presence and in view of the purchaser at the time of the sale and shall give correct weight of opium.He shall also provide himself with accurate weights of 2, 3,5, 10, 20,40 and 80 tolas for weighing the stock of opium.