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Madhya Pradesh High Court

Shankarlal Soni vs The State Of Madhya Pradesh on 12 May, 2022

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2868 of 2021 (SHANKARLAL SONI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-05-2022 Shri Ashish Sharma, Advocate for the petitioner.

Shri S.D. Mishra, P.L. for the State. As prayed by counsel for the petitioner, list after summer vacation.

(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified SAN Digitally signed by PANKAJ NAGLE Date: 2022.05.13 10:44:38 IST