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[Cites 0, Cited by 0] [Section 77B(2)] [Section 77B] [Entire Act]

State of Rajasthan - Subsection

Section 77B(2)(d) in The Rajasthan Excise Rules, 1956

(d)any other advertisement or matter which the State Government may, by notification in the Official Gazette, generally or specially exempt from the operation of this rule.