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Chattisgarh High Court

Surguja Petroleum Dealers Association vs Union Of India 19 Wppil/6/2019 Rajendra ... on 11 April, 2019

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet

                          WPPIL No. 5 of 2019

Surguja Petroleum Dealers Association Versus Union Of India & Others

                            WPPIL/6/2019,




  11/04/2019          Mrs. Surya Kawalkar Dangi and Mr. Shivang
                Dubey, counsel for the respective petitioners.
                      Mr. Krishna Gopal Yadav appears on behalf of
                Mr. B. Gopakumar, ASG for Union of India.
                      Mr. Gagan Tiwari, Deputy GA for the State.
                      Mr. Prafull N. Bharat and Mr. Anand Shukla,
                counsel for the Indian Oil Corporation.
                      Mr. Ali Asgar, counsel for the respondent­

Hindustan Petroleum Corporation Ltd.

Dr. N.K. Shukla, Sr. Advocate with Mr. Sourabh Sharma and Mr. Tarkeshwar Nande, counsel for respondent­Bharat Petroleum Corporation Ltd.

As prayed by the petitioner's counsel, post the matter after two weeks.

                          Sd/-                             Sd/-
                (Prashant Kumar Mishra)         (Parth Prateem Sahu)
     Barve       Acting Chief Justice                  Judge