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State of Rajasthan - Section

Section 42C in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

42C. Treasury Officer to send bonds to Tehsildars.

- On receipt of the list, the Treasury Officer shall draw the bonds entered therein from the double lock and send them, along with two copies of the list, to the Tehsildar concerned in the same manners as the bonds are despatched by the Public Debt Officer.