Calcutta High Court (Appellete Side)
( Sanatan Bauri vs Dig on 19 March, 2015
Author: Subrata Talukdar
Bench: Subrata Talukdar
19.3.15
sl.653 W.P. 7060 (W) of 2002
sk
( Sanatan Bauri -vs- DIG, BSF & Ors.)
Mr. Lal Ratan Mondal
Mr. Haradhan Mondal
......for the petitioner.
The matter is an old one and appearing under the
heading "Old Writ Matters".
None appears for the respondents even at the
second call.
Mr. Lal Ratan Mondal, learned Counsel appears and prays for an accommodation for the day.
Let the matter appear under the same heading as an "Old Matter" on 7.4.2015.
The petitioner is directed to communicate this order indicating the next date of hearing to the respondents and to furnish proof of such communication on the next date of hearing.
( Subrata Talukdar, J.) 1 2